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[Cites 0, Cited by 0] [Section 3(19AAA)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(19AAA)(g) in Finance Act, 1999

(g)in clause (42A), in Explanation 1, after sub-clause (f), the following sub-clause shall be inserted with effect from the 1st day of April, 2000, namely:-