Himachal Pradesh High Court
Suneel Dutt & Anr. vs . State Of H.P & Anr. on 13 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Suneel Dutt & Anr. vs. State of H.P & Anr.
Cr.MMO No.14 of 2020 13.10.2023 Present: Mr. Sat Parkash, Advocate, for the petitioner.
of Mr. Jitender Kumar Sharma, Additional Advocate General, for respondent No.1/State. rtMr. Neeraj K. Shashwat, Advocate, for respondent No.2.
Learned counsel for the petitioner prays for an adjournment on the ground that his record is not available with him today.
As prayed, list on 23.11.2023.
( Sushil Kukreja ) Judge 13th October, 2023 (reena) ::: Downloaded on - 13/10/2023 20:40:55 :::CIS