Section 1 in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017
1. Short title and commencement.
(1)These regulations may be called the Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017.(2)They shall extend to entire Lucknow Industrial Development area.(3)They shall come into force with effect from the date of their publication in the Gazette.
