Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(b) in The Trade And Merchandise Marks Act, 1958

(b)an index of trade marks in respect of which applications for registration are pending.