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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)wherever required issue rehabilitation card in Form 14 to the child in conflict with law to monitor the progress made by the child;