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[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(9)(b) in The Orissa Children's and Women's Welfare Service Rules, 1989

(b)the production of certificates of good character from the Principal or Professor on the institution in which she last studied or from a Member of the Orissa Legislative Assembly or Parliament or a gazetted officer (not being a relation).