Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 41 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

41. Quorum for the General Body.

(1)At all the meetings of the General Body, the quorum shall be 1/3rd of the total number of members and all resolutions shall be carried by a majority of the members present and voting.
(2)If there is no quorum for the meeting, the meeting shall be adjourned and be convened again at a date and time not later than two days of the first/original meeting.
(3)For the adjourned General Body Meeting, no quorum is required and resolution would be carried by a majority of the members present and voting; and
(4)At a General Body Meeting the items specified in the agenda along shall be discussed and no other subjects will be discussed without the permission of the Chairperson/President.