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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)At a General Body Meeting the items specified in the agenda along shall be discussed and no other subjects will be discussed without the permission of the Chairperson/President.