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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(2)The results of the drawl of lots shall be communicated to the Chairman of the Committee, who shall pass final orders of allotment. The decision of the Chairman thereon shall be final.