Gujarat High Court
Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 25 January, 2021
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
C/SCA/13293/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020
==========================================================
MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
Versus
MOHAMMADSHARIF NAZUMIA RATHOD
==========================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
MR SUBRAMANIAM IYER(2104) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
==========================================================
CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 25/01/2021
ORAL ORDER
Heard learned Senior Advocate Mr. K.S. Nanavati for Nanavati Associates for the petitioners and learned advocate Mr. Subramaniam Iyer for the respondent no.1 through video conference.
Learned Senior Advocate Mr. Nanavati submits that he will take necessary instructions by 29.01.2021.
Accordingly, matter is adjourned to 29.01.2021.
(NIRZAR S. DESAI,J) Pradhyuman Page 1 of 1 Downloaded on : Mon Jan 25 23:42:34 IST 2021