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State of Mizoram - Section

Section 27 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

27. Power of District Council to act notwithstanding vacancies.

- The District Council shall have power to act notwithstanding any vacancy in the membership thereof, and any proceeding in the Council shall be valid notwithstanding that it is discovered subsequently that some person who was not entitled to do so at or voted or otherwise took part in the proceeding.