Bombay High Court
The Principal Commissioner Of Income ... vs Ge Capital Services India on 28 October, 2021
Bench: K.R. Shriram, Amit B. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1752 OF 2017
The Prinicipal Commissioner Of Income Tax-23,
....APPELLANTS
Mumbai
V/S
Ge Capital Services India ....RESPONDENT
WITH INCOME TAX APPEAL(IT) NO. 145 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 146 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 148 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH Page 1/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: INCOME TAX APPEAL(IT) NO. 149 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Captial Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 151 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 152 OF 2018 The Principal Commissioner Of Income Tax - ....APPELLANTS 23 Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 154 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 155 OF 2018 The Principal Commissioner Of Income Tax-23, Page 2/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 172 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 173 OF 2018 The Principal Commissioner Of Income Tax-23 ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1853 OF 2017 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1859 OF 2017 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT ....APPELLANTS Page 3/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: WITH INCOME TAX APPEAL(IT) NO. 1862 OF 2017 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1863 OF 2017 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1908 OF 2017 The Principal Commissioner Of Income ....APPELLANTS Tax-23,mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1910 OF 2017 The Principal Commissioner Of Income Tax - ....APPELLANTS 23 Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1946 OF 2017 Page 4/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Captial Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1962 OF 2017 The Principal Commissioner Of Income Tax-23 ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 1968 OF 2017 The Principal Commissioner Of Income Tax -23 ....APPELLANTS V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 2025 OF 2017 The Principal Commissioner Of Income Tax -23 ....APPELLANTS V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 2026 OF 2017 The Principal Commissioner Of Income Tax -23 ....APPELLANTS V/S Ge Capital Services India ....RESPONDENT WITH Page 5/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: INCOME TAX APPEAL(IT) NO. 251 OF 2018 The Principal Commissioner Of Income Tax 23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 25 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 257 OF 2018 The Principal Commissioner Of Income ....APPELLANTS Tax-23,mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 271 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 275 OF 2018 The Principal Commissioner Of Income Page 6/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: Tax-23,mumbai V/S Ge Capital Services Inida ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 278 OF 2018 The Principal Commissioner Of Income Tax-23 ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 314 OF 2018 The Principal Commissioner Of Income Tax-23 ....APPELLANTS V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 53 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Ge Capital Services India ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 654 OF 2018 The Principal Commissioner Of Income Tax -23 ....APPELLANTS V/S Ge Capital Services India ....RESPONDENT WITH ....APPELLANTS Page 7/8 ::: Uploaded on - 29/10/2021 ::: Downloaded on - 30/10/2021 03:31:13 ::: INCOME TAX APPEAL(IT) NO. 1912 OF 2017 The Principal Commissioner Of Income Tax-23 ....APPELLANTS V/S Ge Capital Services India ....RESPONDENT Mr N C Mohanty i/b Mr P C Chhotaray for the Appellant Mr Mrunal Parekh i/b DMD Advocates for the Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE AMIT B. BORKAR, JJ DATE : 28th October, 2021 P.C. :
At the request of learned counsel for the Appellant , stand over to 06/12/2021 .
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