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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(3)The Licensee shall furnish to the Commission, in a report for every quarter and in a consolidated annual report for each financial year, the following information as the to the Overall Standards of Performance:a. The level of performance achieved with reference to those specified in Schedule-II to this regulation; andb. The measures taken by the licensee to improve performance in the areas covered by Overall Standards and Licensee's assessment of the targets to be imposed for the ensuing year.