Section 6(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

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State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(1)D.H.M.S. Examination shall be divided into four parts:-

(i)1st Professional Examination.

(ii)IInd Professional Examination.

(iii)IIIrd Professional Examination.

(iv)Final Professional Examination.