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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(7) in The Integration of Medical and Health Services Scheme, 1970

(7)The Chief District Medical Officer will submit proposals in respect of Medical and Family Planning directly to the Joint Director of Health Services (Medical) and Joint Director of Health Services (Family Planning) respectively. In respect of Public Health, he will submit necessary proposals to the Joint Director of Health Services (Public Health) through the Regional Assistant Directors.