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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1) in Manonmaniam Sundaranar University Act, 1990

(1)In making ordinances, the Syndicate shall consult;-
(i)the Boards of Studies when such ordinances affect the appoints and duties of examiners; and
(ii)the Standing Committee on Academic Affairs when they affect the conduct or standard of examinations, or the conditions of residence of students.