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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(1)Every' candidate shall pay to the Board such fee for making selections or for holding interviews as may be determined by the Board from time to time with the prior approval of the State Government.