Section 7 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

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State of Uttar Pradesh - Section

Section 7 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

7. Fees.

(1)Every' candidate shall pay to the Board such fee for making selections or for holding interviews as may be determined by the Board from time to time with the prior approval of the State Government.

(2)Until fee is determined under sub-regulation (1) every candidate for selection shall pay to the Board the fee at the following rates-

	Scheduled Tribes	Scheduled caste	Others
	Rs.	Rs.	Rs.
(a) For selection to the post of Teachers	50	100	200
(b) For selection to the Post of Principal or Headmaster	75	150	300

(3)The fee shall be payable by crossed Postal Order or Bank Draft payable to the Secretary of the Board.

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State of Uttar Pradesh - Section

Section 7 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

7. Fees.