Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Andhra Pradesh - Subsection Section 72(1) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (1)The processes of the Court shall be in the Language of the Court in the prescribed forms.
