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State of Andhra Pradesh - Section

Section 72 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

72. Language of Process:

(1)The processes of the Court shall be in the Language of the Court in the prescribed forms.
(2)Processes sent for service at any place where the language is different from that of the Court issuing them shall be accompanied by translation in the language of such place or in English.
(3)Processes issued to Army, Navy or Air Force personnel shall be in English and if the forms in the language of the Court are used, they shall be accompanied by translation in English.