Section 7 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
7. [ Declaration of Long-term Open Access. [Substituted by Notification No. L.-7/25(5)/2003-CERC dated 21.02.2005, w.e.f 1.4.2005.]
- Every transmission licensee shall declare the existing long-term customers using its transmission system (including self-use and use by unbundled agencies which were previously integrated) either on its website or on the website of the Regional Load Despatch Centre or the State Load Despatch Centre concerned latest by the thirtieth day of June 2005.]
