Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(a) in Rajasthan Excise Act, 1950 (a)prohibit the import or export of any excisable article into or from The [territories to which this Act extends or any part there of]; [Substituted by Rajasthan Act 38 of 1957.]
