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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(a) in The U.P. (Regulation Of Building Operations) Rules, 1985

(a)verify the facts mentioned in the application and in its annexures and satisfy that it contains the required particulars and is in proper form,