Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(15) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(15)The Commission, for reasons to be recorded in writing, may at any time vary, alter or modify any of the provision of these Regulations by amendment.Appendix-IDepreciation Schedule
S. No Asset Particulars Depreciation Rate (Salvage value=10%)
(1) (2) (3)
    SLM
A Land owned under full ownership 0.00%
B Land under lease  
(a) For investment in land 3.34%
(b) For cost of clearing site 3.34%
C Assets Purchased New  
a. PI & machinery in generating stations  
(i) Hydro-electric 5.28%
(ii) Steam-electric NHRB & Waste Heat Recovery Boilers 5.28%
(iii) Diesel electric & gas plant 5.28%
b. Cooling towers and circulating water systems 5.28%
c. Hydraulic works forming part of hydro-electric systemincluding:  
(i) Dams, spillways weirs, canals, reinforced concrete flumes &syphons 5.28%
(ii) Reinforced concrete pipelines and surge tanks, steelpipelines, sluice gates, steel surge (tanks) hydraulic controlvalves and hydraulic works 5.28%
d. Building & civil engineering works of a permanentcharacter, not mentioned above:  
(i) Offices & showrooms 3.34%
(ii) Containing thermo-electric generating plant 3.34%
(iii) Containing hydro-electric generating plant 3.34%
(iv) Temporary erection such as wooden structures 100.00%
(v) Roads other than kutcha roads 3.34%
(vi) Others 3.34%
e. Transformers, kiosk sub-station equipment & other fixedapparatus (including plant foundations)  
(i) Transformers (including foundations) having a rating of 100kilo volt amperes and over 5.28%
(ii) Others 5.28%
f. Switchgear, including cable connections 5.28%
g. Lightning arrestors:  
(i) Station type 5.28%
(ii) Pole type 5.28%
(iii) Synchronous condenser 5.28%
h. Batteries 5.28%
(i) Underground cable including joint boxes and disconnected boxes 5.28%
(ii) Cable duct system 5.28%
i. Overhead lines including cable support  
(i) Lines on fabricated steel operating at terminals voltageshigher than 66 kV 5.28%
(ii) Lines on steel supports operating at terminal voltages higherthan 13.2 kV but not exceeding 66 kV 5.28%
(iii) Lines on steel or reinforced concrete supports 5.28%
(iv) Lines on treated wood supports 5.28%
j. Meters 5.28%
k. Self propelled vehicles 9.50%
l. Air conditioning plants:  
(i) Static 5.28%
(ii) Portable 9.50%
m.    
(i) Office furniture and furnishings 6.33%
(ii) Office equipments 6.33%
(iii) Internal wirings including fittings and apparatus 6.33%
(iv) Street Light fittings 5.28%
n. Apparatus let on hire:  
(i) Other than motors 9.50%
(ii) Motors 6.33%
o. Communication equipment  
(i) Radio and higher frequency carrier systems 6.33%
(ii) Telephone lines and telephones 6.33%
p. IT Equipments 15.00%
q. Any other assets not covered above 5.28%
Appendix-IIProcedure for Calculation of Transmission System Availability Factor for a Month