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[Section 10]
[Entire Act]
State of Kerala - Subsection
Section 10(1) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012
| 1 | The District Collector | ... | Chairman |
| 2 | The Divisional Forest Officer | ... | Convener |
| 3 | The Superintendent of Police/Commissioner ofPolice | ... | Member |
| 4 | The District Veterinary Officer | ... | Member |
| 5 | The Representative of Fire Force | ... | Member |
| 6 | A Representative of the Organization of ElephantOwners nominated by the District Collector | ... | Member |
| 7 | Two Representatives of the Employees Engaged forthe Management and Maintenance of Captive Elephants nominated byDistrict Collector | ... | Members |
| 8 | A member of the Society for Prevention ofCruelty to Animals (SPCA) | ... | Member |
| 9 | The Representative of Kerala FestivalCo-ordination Committee nominated by the District Collector | ... | Member |