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Union of India - Section

Section 4 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

4. Chairpersons power to delegate.

- The Chairperson may delegate to the whole- time member of the Authority or Executive Director or Committee of Executive Directors or any Officer subject to such conditions as he may think fit to impose, all or any of the powers conferred upon him by these Regulations.