(1)The Academic Council shall consist of the following persons, namely:-Class I - Ex-officio Members.(a)The Vice-Chancellor;(b)The Director of Collegiate Education;(c)The Director of Technical Education;(d)The Director of Medical Education;(e)The Deans of Faculties; and(f)The Members of the Syndicate who are not otherwise Members of the Academic Council.Class II - Other Members.(a)Five members elected by the teachers of the University from among themselves, of whom two shall be Professors;(b)Three members from among the Deans of Faculties nominated by the Chancellor on the recommendation of the Vice-Chancellor;(2)The Vice-Chancellor shall be the ex-officio Chairman of, and the Registrar shall be the ex-officio Secretary to, the Academic Council.(3)The term of office of the members other than ex-officio members shall be three years.(4)The Chancellor may, after giving a reasonable opportunity' of being heard, remove any member of the Academic Council other than an ex-officio member from office, if such member is, in the opinion of the Chancellor, incapable of acting as a member or has abused his position as a member, so as to render his continuance as such member detrimental to the interests of the University.
