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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Annamalai University Act, 2013

(1)The Academic Council shall consist of the following persons, namely:-Class I - Ex-officio Members.
(a)The Vice-Chancellor;
(b)The Director of Collegiate Education;
(c)The Director of Technical Education;
(d)The Director of Medical Education;
(e)The Deans of Faculties; and
(f)The Members of the Syndicate who are not otherwise Members of the Academic Council.
Class II - Other Members.
(a)Five members elected by the teachers of the University from among themselves, of whom two shall be Professors;
(b)Three members from among the Deans of Faculties nominated by the Chancellor on the recommendation of the Vice-Chancellor;