Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(ii) in The Chhattarpur Farmers Market Bye-Laws, 2004 (ii)To ensure remunerative prices to the farmers and provide fresh fruit and vegetable to consumers at reasonable rates fixed everyday ;
