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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(viii) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(viii)Five Principals of colleges affiliated to the University among whom as far as possible at least two shall be lady Principals, nominated by the Kulpati;