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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(xi) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(xi)a compilation of questions and answers under the head `Frequently Asked Questions" with the facility of `on-line' interaction with learners providing hyperlink support;