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Calcutta High Court (Appellete Side)

(Sri Kumaresh Chandra Bose vs New Barrackpur on 3 August, 2023

9
03.08.2023
Ct. No. 11

rre WPA 10857 of 2008 (Sri Kumaresh Chandra Bose Vs. New Barrackpur Municipality & Ors.) None appears on behalf of the writ petitioner and no accommodation is called for. In view thereof, the writ petition is dismissed for default.

(Partha Sarathi Chatterjee, J.)