Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(c) in The Punjab Vaccination Rules, 1959 (c)No person shall be appointed to a post of Superintendent of Vaccination and Sanitation, unless he has passed the examination prescribed for Sanitary Inspectors to cross the efficiency bar.
