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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Wheat Control Order, 1987

(2)The fees chargeable in respect of each licence shall as specified below:
For issue of licence [Rs. 200] [Substituted by O.G.E. No. 795 dated 23.5.1989.]
For renewal of licence [Rs. 100] [Substituted by O.G.E. No. 795 dated 23.5.1989.]
For issue of duplicate licence [Rs. 75] [Substituted by O.G.E. No. 795 dated 23.5.1989.]