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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(3) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(3)A tendered ballot paper shall be the same as the other ballot paper used at the polling except that it shall be -
(a)serially the last in the bundle of ballot papers issued for use at the polling station; and
(b)endorsed on the back of the ballot paper and its counterfoil with the words "Tendered Ballot Paper" by the Presiding Officer in his own hand and signed by him.