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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(3)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)endorsed on the back of the ballot paper and its counterfoil with the words "Tendered Ballot Paper" by the Presiding Officer in his own hand and signed by him.