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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(1)The members of the Council shall receive such travelling and other allowances as may be prescribed by regulations ;Provided that the members of the Council who are Government employees shall not be entitled to receive such allowances.