Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

(2)An employee on probation, who holds a lien a post may be served to such post at any time any of the circumstances specified in sub-regulation (1).