Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 7 in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

7. Delineation of Project Committee Area.

- [(1) The Government may, keeping in view the operational viability and in consultation with the Collectors, delineate the command area or a part thereof of a major irrigation system and declare it to be a proper area in Form-IV appended to these rules.] [Rule 7 was re-numbered as sub-rule (1) of that rule and sub-rule (2) was added to the said rule 7 by G.O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]
(2)[ The Collector shall prepare the voters list for the election of the Chairman and members of the managing committee of the Project Committee. The voters list shall be in Form V-C.] [Rule 7 was re-numbered as sub-ride (1) of that rule and sub-rule (2) was added to the said rule 7 by G.O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]