Section 7(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
(2)[ The Collector shall prepare the voters list for the election of the Chairman and members of the managing committee of the Project Committee. The voters list shall be in Form V-C.] [Rule 7 was re-numbered as sub-ride (1) of that rule and sub-rule (2) was added to the said rule 7 by G.O. Ms. No. 657, Public Works Department, dated the 15th December 2003.]
