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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006

(1)The Annual Statement of Accounts of the Commission will be considered and initially adopted by the Commission before their submission for Audit to the Comptroller and Auditor General of India or to any other person appointed by him on his behalf.