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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The State Culture Fund Scheme, 2003

(3)It would be possible for a donor to the Fund to indicate a project along with any specific location/aspect for funding and also an agency for the execution of the project while making donations to Fund subject to general policy, guidelines and rules, if any, in this behalf. The Council or the Committee in case the power to accept donations, or other contributions have been delegated to it, shall respect the choice of the donor to the extent possible.