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State of Tamilnadu - Section

Section 101 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

101.

(1)The building shall be provided on all its sides with an open space which in no part thereof shall be less than [18 metres] [Inserted by G.O. Ms. No. 936, Home, dated the 28th June 1993.] in width.
(2)[ The building shall have a road frontage on the public thoroughfare upon which the site of such building abuts;] [Inserted by G.O. Ms.No. 2156, Home, dated the 30th September 1988.]
(3)There shall be suitable means of entrance and exit for the public in such frontage.
(4)The eaves of the building shall have a height of not less than 2.50 metres.