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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Tamilnadu - Subsection

Section 101(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)[ The building shall have a road frontage on the public thoroughfare upon which the site of such building abuts;] [Inserted by G.O. Ms.No. 2156, Home, dated the 30th September 1988.]