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State of Uttarakhand - Section

Section 3 in Uttarakhand Private Security Agencies Rules, 2018

3. Syllabus.

- For Private Security Agencies the following Syllabus shall be necessary-
SI. No. Subject Basic Minimum Syllabus to be covered
1 2 3
1 Private Security Agency *Basic features ofPrivate Security Agency (Regulation) Act, 2005*Basic features of the Private Security AgenciesState Model Rules, 2009
2 Conduct in public and correct wearing of uniform *Elementary spokenEnglish*Display of identitybefore any enquiry to be made in public.*Courteous mode ofenquiry with proper manners.*Courteous handlingof crowded situation.*Extra care to betaken while interacting with females.*Proper care to betaken while using detecting devices, especially for frisking andsearching to avoid public taking offence.*Help to be extendedat each and every site while deployment of security guards forthe public.*Appropriate wearing of uniform, hygiene,cleanliness and maintaining dignity of uniform.
3 Physical fitness training *Daily jogging of 3Km for male and 2 Km for female.*P.T. and aerobicexercise on daily-basis.* A minimum of longjump of 2 meters* A minimum of highjump of 1.2 meters* Drill and file formation, unarmed combat andsaluting.
4 Physical security, security of the assets,security of the building or apartment, personnel security,household security * Maintaining &checking of entry and exit registers.*Training to secureaccess to and fro from the site of deployment.*Authorised andregulated entry of men, material, vehicle etc. Prevention andprohibition of any activity, movement of men, material andvehicle, which has been mandated in the contract between theparties.* Basic reading oflayout building plans, site plan of group housing societies,residential colonies and commercial/residential enclaves.* Onsitedecision-making regarding deployment of personnel at critical,entry and exit points.* For personalsecurity of clients, basic sensitisation towards needs ofbusiness, home and societal environments.* Sensitisation aboutdifferent types of security responsibilities, e.g. Receptiongate, store, factory, residence, housing societies, hotels, farmhouse, Mall, Bank. ATM cash in transit etc.* Use and handling tocommunication devices such as walkie-talkie, mobile, basictelephone etc.* Practical exposure to Control Room duties.
5 Fire Fighting *Fire and itschemistry*Types of fire andtheir prevention.* Fire precautions,causes of fire in industry and establishment.*Handing of fire fighting equipments. (Generalfire, oil fire, electrical fire)
6 Crowd Control * To address crowdover public address system in crowded situation.* Proper appeals to bemade to the public to prevent chaos, stampede, etc. in a crowdedsituation.* To create a ropebarrier, human barriers, metal barricades to secure given area incrowded situation.* To man, plannedsite evacuation during the crowded situation.* Measures for bringing order in a crowdedsituation.
7 Examining indentification papers includingindentity cards, passports and smart cards * Exposure to variouskinds of identification papers, identity cards, passports andsmart cards.* Recognition ofcritical marks, stamps, hologram etc. of various agencies inorder to differentiate between the original and fakeidentification papers.* Whom to approach in case of detection offorged/ suspicious documents.
8 Should be able to read and understand Englishalphabets and Roman numerals as normally encountered in theidentification documents arms license, travel documents andsecurity inspection sheet. * Reading & writing of preliminary/basicEnglish & Roman numerals;
9 Identification of improvised explosive devices * Methods ofidentifying IED in searching explosive devices through thequalified instructors. How to secure IED till arrival ofspecialised agency.*How to approachpolice, if such devices are detected or suspicious objects arefound.*Relay of informationto counter such a situation of disaster.*Use of technical devices helping in detectionof IED.
10 First-Aid *Principles offirst-aid (structure and functions of the body)* Bleeding and typeof bandages, treatment of fractures and wounds.* Transportation ofinjured.* Emergency handlingof stroke, heart attack, trauma, falls, casualty, poisoning,burns.* Basics of communication both verbal andnonverbal to be made during the times of medical casualities inpublic places.
11 Crisis response and disasters management *Identification ofcrisis-prone and disasters-prone areas at the site of deployment.* Framing up ofsite-specific management plan including making up of resourceinventory, planning of deployment during the crisis, evacuation,relief of victims in circumstances of crisis and disasters.* Mock drill plans tobe made by supervisors for crisis management and disastermanagement on site-basis.* Sensitisation of important telephone numbersof State agencies whose minimum intervention would be required incrisis/disaster situations.
12 Defensive driving compulsory for the driver ofArmoured vehicle and optional for others) * Training to be provided by qualifiedinstructors in defensive driving.
13 Handling and operation of non-prohibited weaponsand firearms (optional) *Training in NPBsmall arms with respect to maintenance, cleaning, operational useand handling.* Sensitisation towardsauthorities issuing and renewing arms licenses and the terms andconditions for use of weapons in a given jurisdiction.* Exposure to provision of Arms Act andoffences.
14 Rudimentary knowledge of Indian Penal Code,right to private defence, procedure for lodging first informationreport in the police station, Arms Act (only operative sections),Explosives Act (Operative Sections) * Preliminaryknowledge of relevant provisions of IPC, Cr.PC, Arms Act,Explosive Act etc.*Procedure of registering FIR in Police Station.
15 Badges of rank in police and military forces. * Description and Identification of the ranksand badges used in defence and police establishments of theState.
16 Identification of different types of arms in usein public and police. *Demostration ofvarious kinds of small arms/ weapons used by public.* Explaining about arms used for prevention andbringing order in public such as water cannon, rubber bulletguns, smoke canisters etc.
17 Use of security equipments and devices (forexample security alarms and screening equipments) *Handling of metaldetectors, handling of devices, box scanners, use of DFMDs,HHMDs.*Use of IMD detectorsetc.*Use of various kinds of alarm system installedfor security purposes.
18 Leadership and management (for supervisors only) *Personalitydevelopment training*Leadership training*Report-makingtraining* Training forimproving inter-personnel skills.* Training for preparing deployment plan tosecure a given site.
19 Observations, handling unidentified objects,conducting antisabotage checks, handling equipments and specialrequirements for those who have to do body protection. *Highly specialisedinstructions for making observations, handling of unidentifiedobjects, conducting anti-sabotage checks and handling equipmentsdealing with specialised interventions.* Personal specific requirements for people whorequire body protection.
Note-. 1. The Training of general Security Guards/Supervisors will be carried out in 20 working days which will include minimum 100 hours of class (Indoor theory classes) and minimum 60 hours of field training (Physical Training)