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State of Bihar - Section

Section 14 in The Bihar Forest Service Rules, 1953

14.

(a)Subject to the provision of these Rules, the decision of the Commission as to the eligibility or otherwise for admission to the examination will be final.
(b)The Commission,shall issue certificate of admission to all candidates who are to be admitted to the written examination.
(c)A candidate to whom a certificate for admission to the written examination has been issued under Rule 14 shall send the examination fee in accordance with Rule 12 so as to reach the Secretary of the Commission before such date as may be fixed by him on this behalf. Delay in this respect may render a candidate's name liable to be removed from the list of examinees.