Section 3(2)(i) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

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Union of India - Subsection

Section 3(2)(i) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

(i)the ticket issuing station, if the ticket is surrendered before the scheduled departure of the train from the station from where the ticket is valid for travel; and

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Union of India - Subsection

Section 3(2)(i) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998