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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(1)(viii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(viii)Authority shall judiciously examine all building proposals including multistoried buildings in the vicinity of the above areas before such proposal are cleared / allowed with such condition / modification as Authority may decide from time to time.