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Himachal Pradesh High Court

Smt. Shemain Thakur And Others vs . Hari Rajan Singh Thakur on 12 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Shemain Thakur and others vs. Hari Rajan Singh Thakur .

Civil Suit No. 101 of 2020 12.05.2023 Present: Mr. Divya Raj Singh, Advocate vice Mr. Sumit Sood, Advocate for the plaintiffs.

Mr. Nitin Thakur, Advocate for the defendant.

OMP No. 202 of 2023 Notice. Mr. Divya Raj Singh, learned Counsel accepts notice on behalf of the non-applicants. Response, as prayed for, be filed within a period of two weeks. List thereafter.

(Ajay Mohan Goel) Judge May 12 2023 (narender) ::: Downloaded on - 12/05/2023 20:47:24 :::CIS