Section 24(3)(b) in The State Of Himachal Pradesh Act, 1970

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

(b)in clause (b) of sub-section (2) , after the words "Bar Council of Orissa", the words". the Bar Council of Himachal Pradesh shall be inserted.

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